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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4) in National Savings Certificates (VIII Issue) Rules, 1989

(4)[ In every case of transfer, name of previous holder shall be rounded and name of a new holder shall be written under the signature and date of the authorised Postmaster along with his designation and date stamp of the post office.] [Substituted by Notification No. G.S.R. 266(E), dated 13.3.2014 (w.e.f. 8.5.1989).]