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[Cites 0, Cited by 0] [Section 33A(4)] [Section 33A] [Entire Act]

State of Rajasthan - Subsection

Section 33A(4)(a) in The Rajasthan Accounts Service Rules, 1954

(a)appointment by either method of recruitment or on initial constitution of Service in accordance with the Rules made under proviso to Article 309 of the Constitution of India;