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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 29(1)(a) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012

(a)when the tenure of the Alternative Investment Fund or all schemes launched by the Alternative Investment Fund, as mentioned in the placement memorandum is over; or