Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Andhra Pradesh - Subsection

Section 61(2) in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317

(2)No occupant of land shall be entitled to construct or repair any tank or kunta without the permission of the Government.