Supreme Court - Daily Orders
Bela Estate Mazdoor Basti Samiti vs Delhi Urban Shelter Improvement Board on 15 May, 2023
Bench: K.M. Joseph, B.V. Nagarathna
ITEM NO.20 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) No.9284/2023
(Arising out of impugned final judgment and order dated 27-03-2023
in WP(C) No. 5214/2018 passed by the High Court of Delhi at New
Delhi)
BELA ESTATE MAZDOOR BASTI SAMITI PETITIONER(S)
VERSUS
DELHI URBAN SHELTER IMPROVEMENT BOARD & ORS. RESPONDENT(S)
(FOR ADMISSION and I.R. and IA No.91300/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.91302/2023-EXEMPTION FROM
FILING O.T. and IA No.91301/2023-PERMISSION TO FILE LENGTHY LIST OF
DATES and IA No.91303/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 15-05-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Mr. Satya Mitra, AOR
Ms. Kawalpreet Kaur, Adv.
For Respondent(s) Mr. Sanjay Jain, A.S.G.
Ms. Shalini Chandra, AOR
Ms. Prabhsahay Kaur, Adv.
Mr. Padmesh Mishra, Adv.
Ms. Tanya Aggarwal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Tag with SLP (C) No.14342/2022.
(JAGDISH KUMAR) (RENU KAPOOR) COURT MASTER (SH) Signature Not Verified ASSISTANT REGISTRAR Digitally signed by Jagdish Kumar Date: 2023.05.18 18:40:40 IST Reason: