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Supreme Court - Daily Orders

Bela Estate Mazdoor Basti Samiti vs Delhi Urban Shelter Improvement Board on 15 May, 2023

Bench: K.M. Joseph, B.V. Nagarathna

     ITEM NO.20                              COURT NO.3                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C)                   No.9284/2023

     (Arising out of impugned final judgment and order dated 27-03-2023
     in WP(C) No. 5214/2018 passed by the High Court of Delhi at New
     Delhi)

     BELA ESTATE MAZDOOR BASTI SAMITI                                    PETITIONER(S)

                                                    VERSUS

     DELHI URBAN SHELTER IMPROVEMENT BOARD & ORS.                        RESPONDENT(S)

     (FOR ADMISSION and I.R. and IA No.91300/2023-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.91302/2023-EXEMPTION FROM
     FILING O.T. and IA No.91301/2023-PERMISSION TO FILE LENGTHY LIST OF
     DATES   and   IA   No.91303/2023-PERMISSION  TO   FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 15-05-2023 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE K.M. JOSEPH
                             HON'BLE MRS. JUSTICE B.V. NAGARATHNA


     For Petitioner(s)                 Mr. Satya Mitra, AOR
                                       Ms. Kawalpreet Kaur, Adv.


     For Respondent(s)                 Mr. Sanjay Jain, A.S.G.
                                       Ms. Shalini Chandra, AOR
                                       Ms. Prabhsahay Kaur, Adv.
                                       Mr. Padmesh Mishra, Adv.
                                       Ms. Tanya Aggarwal, Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Tag with SLP (C) No.14342/2022.

(JAGDISH KUMAR) (RENU KAPOOR) COURT MASTER (SH) Signature Not Verified ASSISTANT REGISTRAR Digitally signed by Jagdish Kumar Date: 2023.05.18 18:40:40 IST Reason: