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Custom, Excise & Service Tax Tribunal

M/S. Klass International, Bangalore vs Cc(Appeals), Bangalore on 17 September, 2013

        

 
CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
SOUTH ZONAL BENCH AT BANGALORE
Court  I(DB)


Date of Hearing & decision :17/09/2013


Appeal No.C/269/2007

(Arising out of Order-in-Appeal No.19/2007 dt. 23/02/2007
 passed by CC(Appeals), Bangalore)


M/s. Klass International, Bangalore
..Appellant(s)

Vs.
CC(Appeals), Bangalore
..Respondent(s)

Appearance Mr. B.V. Kumar, Advocate for the appellant. Mr. N. Jagdish, Superintendent(AR) for the respondent.

Coram:

Honble Mr. D.N. Panda, Member(Judicial) Honble Mr. B.S.V. Murthy, Member(Technical) FINAL ORDER No.26589/2013 Order per: D.N. Panda Learned counsel submits that appeal is not surviving since the appellant is deceased. In the absence of any further application to implead by any legal heir, appeal is dismissed. (Pronounced and dictated in open court) (B.S.V. MURTHY) MEMBER (TECHNICAL) ( D.N. PANDA ) MEMBER (JUDICIAL) Nr 2