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[Cites 0, Cited by 1] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(a) in The Kerala Buildings (Lease and Rent control) Act, 1965

(a)The garden, grounds, wells, tanks and structures, if any, appurtenant to such building, hut or part of such building or hut and let or to be let along with such building or hut;