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Supreme Court - Daily Orders

U.P State Food & Essential Commod.Cor Lt vs Awadhesh Narain Mishra on 5 May, 2014

ªITEM NO.16                     COURT NO.7             SECTION XI


              S U P R E M E       C O U R T   O F    I N D I A
                               RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)....../2014
                                               CC 6709/2014

(From the judgement and order dated 11/12/2013 in WP
No.57919/2011, of The HIGH COURT OF JUDICATURE AT ALLAHABAD)

U.P STATE FOOD & ESSENTIAL COMMOD.COR LT                 Petitioner(s)

                    VERSUS

AWADHESH NARAIN MISHRA & ORS                             Respondent(s)


With I.A. 1 (C/delay in filing SLP)

Date: 05/05/2014     This Petition was called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
          HON’BLE MR. JUSTICE A.K. SIKRI


For Petitioner(s)
                        Mr. Sanjay Mani Tripathi, Adv.
                        Mr. Kamal Kant Tripathi, Adv.
                        Ms.Anu Gupta,Adv.

For Respondent(s)
                        Dr.    J.N. Dubey, Sr.Adv.
                        Mr.    Anurag Dubey, Adv.
                        Mr.    Meenesh Dubey, Adv.
                        for    Mr. S.R. Setia,Adv.


              UPON hearing counsel the Court made the following
                                  O R D E R

Delay condoned.

The special leave petition is dismissed.

(Sukhbir Paul Kaur) (Indu Bala Kapur) Court Master Court Master