Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130] [Entire Act] State of Rajasthan - Subsection Section 130(q) in Rajasthan Co-operative Societies Act, 1965 (q)any officer or member of a co-operative, or any person does any act declared by the rules to be an offence.
