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[Cites 0, Cited by 0] [Section 73A(7)] [Section 73A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73A(7)(iv) in The M.P. Factories Rules, 1962

(iv)the failure of the above said conveyor will automatically close the above said shut off valve in the case of ovens and driers heated by gas, oil or steam and deactivate the ignition systems, or cut off the electrical heaters in the case of electrically heated ovens or furnaces.