Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 53] [Entire Act] Union of India - Subsection Section 53(a) in The Arbitration And Conciliation Act, 1996 (a)in pursuance of an agreement for arbitration to which the Protocol set forth in the Second Schedule applies, and
