Supreme Court - Daily Orders
Madhu Koda vs Central Bureau Of Investigation on 7 December, 2015
Bench: Madan B. Lokur, Kurian Joseph, A.K. Sikri
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ITEM NO.302 COURT NO.8 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).9740/2015
(Arising out of impugned final judgment and order dated 16/10/2015
in RC No. 219/2013,16/10/2015 in CCN No. 3/2015 passed by the
Patiala House Court)
MADHU KODA Petitioner(s)
VERSUS
CENTRAL BUREAU OF INVESTIGATION Respondent(s)
(With appln.(s) for exemption from filing C/C of the impugned
judgment and exemption from filing O.T. and permission to file
synopsis and list of dates and interim relief and office report)
Date : 07/12/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Vikas Singh, Sr. Adv.
Mr. Anshuman Sinha, Adv.
Mr. Vijay Kumar Pandey, Adv.
Dr. Kailash Chand, AOR
Mr. Vinay Prakash, Adv.
Mr. Imran A., Adv.
Mr. Prashant Singh, Adv.
For Respondent(s) Mr. A. Sharan, Sr. Adv.
Mr. Amit Anand Tiwari, AOR
Mr. Sanchit Guru, Adv.
Mr. Abhinav Raghuvanshi, Adv.
Mr. Abhinandan Banerjee, Adv.
Mr. R.S. Cheema, Sr. Adv.
Signature Not Verified
Ms. Tarannum Cheema, Adv.
Digitally signed by
Mr. V.K. Sharma, Adv.
Sanjay Kumar
Date: 2015.12.07
17:04:55 IST
Mr. A.P. Singh, Adv.
Reason:
Ms. Hiral Gupta, Adv.
Mr. Manvendra Singh, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
On request of learned counsel for the petitioner, list the matter on 18th January, 2016 at 2.00 p.m. (SANJAY KUMAR-I) (JASWINDER KAUR) AR-CUM-PS COURT MASTER