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[Cites 0, Cited by 0] [Section 156] [Entire Act]

State of Tripura - Subsection

Section 156(1) in Tripura Panchayats Act, 1993

(1)There shall be an Executive Committee for every Zilla Parishad consisting of the Sabhadhipati and the Sahakari Sabhadhipati and Presidents of all Standing Committees, the Chief Executive Officer and the Additional Chief Executive Officer of the Zilla Parishad.