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State of Tamilnadu - Section

Section 5 in Tamil Nadu Universities Laws (Third Amendment) Act, 2022 .

5. Amendment of section 49.

In section 49 of Tamil Nadu Act 1 of 1982, in sub-section (2), the expression " or deaf-mute or suffers from leprosy" shall be omitted.PART-IV AMENDMENTS TO THE BHARATHIDASAN UNIVERSITY ACT, 1981.