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Allahabad High Court

Vidhyawati And 2 Others vs State Of U.P. Thru Secy. And 2 Others on 14 December, 2016

Author: Ramesh Sinha

Bench: Ramesh Sinha





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 17919 of 2015
 

 
Petitioner :- Vidhyawati And 2 Others
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Ajay Kumar Srivastava
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.
 

Hon'ble Mrs. Rekha Dixit,J.

Case called out in the revised list. Sri Ajay Kumar Srivastava, learned counsel for the petitioners is not present. Learned A.G.A is present.

List in the next cause list.

(Mrs.Rekha Dixit,J) (Ramesh Sinha, J) Order Date :- 14.12.2016 G.S