Allahabad High Court
Vidhyawati And 2 Others vs State Of U.P. Thru Secy. And 2 Others on 14 December, 2016
Author: Ramesh Sinha
Bench: Ramesh Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- CRIMINAL MISC. WRIT PETITION No. - 17919 of 2015 Petitioner :- Vidhyawati And 2 Others Respondent :- State Of U.P. Thru Secy. And 2 Others Counsel for Petitioner :- Ajay Kumar Srivastava Counsel for Respondent :- Govt.Advocate Hon'ble Ramesh Sinha,J.
Hon'ble Mrs. Rekha Dixit,J.
Case called out in the revised list. Sri Ajay Kumar Srivastava, learned counsel for the petitioners is not present. Learned A.G.A is present.
List in the next cause list.
(Mrs.Rekha Dixit,J) (Ramesh Sinha, J) Order Date :- 14.12.2016 G.S