Andhra Pradesh High Court - Amravati
Dr. Subramanian Swamy, vs State Of Andhra Pradesh, on 30 June, 2021
Bench: Arup Kumar Goswami, Ninala Jayasurya
18
HIGH COURT OF ANDHRA PRADESH : AMARAVATI
MAIN CASE: W.P. (PIL) No.70 of 2021
PROCEEDINGS SHEET
Sl. DATE ORDER OFFICE
No. NOTE
3. 30.06.2021 (Through Video-Conferencing)
Heard Dr. Subramanian Swamy, petitioner No.1-in-person.
Also heard Mr.V.Maheswara Reddy, learned Government
Pleader for Home appearing for all the respondents.
Even before any notice is issued in this case, respondent No.4, Tirupathi East Police Station, Tirupathi Urban District, had filed an affidavit.
Dr. Subramanian Swamy prays for ten days' time to file response to the said affidavit.
Prayer is allowed.
List on 19.07.2021.
ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J
MRR
Sl. DATE ORDER OFFICE
No. NOTE