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Andhra Pradesh High Court - Amravati

Dr. Subramanian Swamy, vs State Of Andhra Pradesh, on 30 June, 2021

Bench: Arup Kumar Goswami, Ninala Jayasurya

                                                                                      18

               HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                         MAIN CASE: W.P. (PIL) No.70 of 2021
                                PROCEEDINGS SHEET

Sl.     DATE                                   ORDER                                OFFICE
No.                                                                                  NOTE


3.    30.06.2021                    (Through Video-Conferencing)

                      Heard Dr. Subramanian Swamy, petitioner No.1-in-person.
                      Also heard Mr.V.Maheswara Reddy, learned Government
                   Pleader for Home appearing for all the respondents.

Even before any notice is issued in this case, respondent No.4, Tirupathi East Police Station, Tirupathi Urban District, had filed an affidavit.

Dr. Subramanian Swamy prays for ten days' time to file response to the said affidavit.

Prayer is allowed.

List on 19.07.2021.





                   ARUP KUMAR GOSWAMI, CJ              NINALA JAYASURYA, J
                   MRR
 Sl.   DATE   ORDER   OFFICE
No.                   NOTE