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State of Rajasthan - Section

Section 282A in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

282A. [ Time limit for speeches. [Inserted by item 85, amending rules vide Notification S.O. 118, Published in Rajasthan Gazette Extraordinary, Part IV-C(II), dated 1-9-1981 page 295 (1) 46.]

- Unless otherwise prescribed in these rules, the Speaker may, if he thinks fit, prescribe different time limit for speeches on different motions and other items of business.]Question for Decision