Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Chattisgarh - Subsection Section 15(c) in Chhattisgarh Private Universities (Establishment and Operation) Rules, 2005 (c)All questions which come up before any meeting of the Commission shall be decided by a majority of the votes of the members present and voting.
