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Supreme Court - Daily Orders

Suresh Chand Jain vs Director General, Nift . on 12 August, 2016

     ITEM NO.85                           REGISTRAR COURT. 2                    SECTION XIV

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS


                                          BEFORE THE REGISTRAR MR. M V RAMESH

     Petition(s) for Special Leave to Appeal (C)                      No(s).    28004/2015

     SURESH CHAND JAIN                                                      Petitioner(s)

                                                       VERSUS

     DIRECTOR GENERAL, NIFT AND ANR.                                        Respondent(s)

     (with interim relief and office report)


     Date : 12/08/2016 This petition was called on for hearing today.



     For Petitioner(s)                    Mr.Sunil Kumar Sethi,Adv.
                                          Mr.Gautam Das,Adv.


     For Respondent(s)                    Mr.Pratap S.Adv.
                                          Mr.Swetank Shantanu,Adv.



                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The office report is that the Ld.counsel for both the respondents has already filed the counter affidavit. Viewed thus, the matter shall be processed for listing before the Hon'ble Court on its own turn.

(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by POOJA SHARMA Date: 2016.08.13 10:10:42 TLT Reason: