Supreme Court - Daily Orders
Suresh Chand Jain vs Director General, Nift . on 12 August, 2016
ITEM NO.85 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 28004/2015
SURESH CHAND JAIN Petitioner(s)
VERSUS
DIRECTOR GENERAL, NIFT AND ANR. Respondent(s)
(with interim relief and office report)
Date : 12/08/2016 This petition was called on for hearing today.
For Petitioner(s) Mr.Sunil Kumar Sethi,Adv.
Mr.Gautam Das,Adv.
For Respondent(s) Mr.Pratap S.Adv.
Mr.Swetank Shantanu,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report is that the Ld.counsel for both the respondents has already filed the counter affidavit. Viewed thus, the matter shall be processed for listing before the Hon'ble Court on its own turn.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by POOJA SHARMA Date: 2016.08.13 10:10:42 TLT Reason: