Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(2)(b) in Siliguri Municipal Corporation Act, 1990

(b)if so directed by the State Government, by the Mayor-in- Council in consultation with the State Public Service Commission: