Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act] State of West Bengal - Subsection Section 21(1)(a) in Raiganj University Act, 2014 (a)have pursued prescribed courses of studies or have been exempted therefrom in the manner provided, and have passed such examinations as may be determined by the University, or