Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Tamilnadu - Subsection Section 16(c) in Tamil Nadu State Khadi and Village Industries and Board Regulations, 1961 (c)If, at any time during the course of the meeting after its commencement, there is no quorum, it shall not be.dissolved but shall continue to be held.
