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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(l) in The Bar Council of Rajasthan Election Rules, 1968

(l)"First Preference" means the figure '1' set opposite the name of a candidate; "second preference" means the figure "2" set opposite the name of a candidate; and "third preference" means the figure "3" set opposite the name of a candidate, and so on;