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State of Punjab - Section

Section 64 in The Punjab Co-operative Societies Rules, 1963

64. Remuneration to liquidators. [Sections 59 (1) and 85 (2) (xxvi)]

- The remuneration fixed under section 58(1) shall be included in the cost of liquidation which shall be payable out of the assets of the co-operative society in priority to all other claims.