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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of West Bengal - Subsection

Section 59(2)(vii) in The Bankura University Act, 2013

(vii)not less than ten and not more than fifteen persons nominated by the Chancellor in consultation with the Minister from amongst the persons interested in university education, Principals and teachers of affiliated colleges and teachers of the University.