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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(c) in The Registration Of Foreigners Rules, 1992

(c)in the case of a foreigner referred to in clause (c) of sub-rule (1), immediately after the expiry of the authorised period of stay in India;