Section 71(1) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018
(1)The Control Unit and Balloting Unit of every voting machine used at a polling station and the printer for paper trail where used shall bear a label marked with:-(a)the details of Territorial Constituency;(b)the serial number and the name of the polling station;(c)the serial number of the Balloting unit and Control Unit; and(d)the serial number of the detachable memory module (DMM) / Secured Detachable Memory Module (SDMM) wherever used;(e)the serial number of the printer wherever used; and(f)the date of poll.
