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[Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act]

State of Chattisgarh - Subsection

Section 123(1)(f) in The Chhattisgarh Municipalities Act, 1961

(f)removing obstructions and projections in public streets or places and in spaces not being private property, which are open to the enjoyment of public, whether such spaces are vested in the Council or in the State Government;