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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Uttar Pradesh - Subsection

Section 68(4) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(4)In the event of a vacancy occurring in the office of an elected member of a Committee by reason of death, resignation or otherwise, the vacancy shall be filled for the remainder of the term of such member by electing another member in the manner provided in sub-section (1).