Section 433(2)(c) in Nagaland Municipal Act, 2001

[Cites 0, Cited by 0] [Section 433(2)] [Section 433] [Entire Act]

State of Nagaland - Subsection

Section 433(2)(c) in Nagaland Municipal Act, 2001

(c)Place or cause to be placed in a dustbin or other receptacle for the deposit of rubbish, any matter, which he knows to have been exposed to infection from dangerous disease and which has not been disinfected properly; and

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State of Nagaland - Subsection

Section 433(2)(c) in Nagaland Municipal Act, 2001