Bombay High Court
Krishna Shankar Bhagat And Ors vs Govt. Of Maharashtra Thru Secretary, ... on 22 October, 2021
Author: A.L.Pansare
Bench: A.A. Sayed, Anil Laxman Pansare
upk 1 13-wp-599-2019
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.599 OF 2019
Adv.Akshata Naik i/b Adv.Aditya Desai for the Petitioner.
Adv.Siddharth Shitole with Adesh V.Konde-deshmukh i/b
Ashutosh Kulkarni for the CIDCO.
Mr.Y.D.Patil, AGP for the State.
Office Notes, Office
memorandum of Coram,
appearances, Court's Court's or
orders or directions & Judge's orders.
Registrar's orders.
CORAM : A.A.SAYED &
A.L.PANSARE, JJ.
DATED : 21 OCTOBER 2021 P.C.:
. By consent, stand over to 25 November 2021.
(A.L.PANSARE,J.) (A.A. SAYED,J.) ::: Uploaded on - 22/10/2021 ::: Downloaded on - 23/10/2021 07:21:29 :::