Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Krishna Shankar Bhagat And Ors vs Govt. Of Maharashtra Thru Secretary, ... on 22 October, 2021

Author: A.L.Pansare

Bench: A.A. Sayed, Anil Laxman Pansare

upk                                           1                          13-wp-599-2019


                               FARAD CONTINUATION SHEET

                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION

                            WRIT PETITION NO.599 OF 2019


Adv.Akshata Naik i/b Adv.Aditya Desai for the Petitioner.
Adv.Siddharth Shitole with Adesh V.Konde-deshmukh i/b
Ashutosh Kulkarni for the CIDCO.
Mr.Y.D.Patil, AGP for the State.



Office Notes, Office
memorandum of Coram,
appearances, Court's                                 Court's or
orders or directions &                               Judge's orders.
Registrar's orders.


                                      CORAM : A.A.SAYED &
                                              A.L.PANSARE, JJ.

DATED : 21 OCTOBER 2021 P.C.:

. By consent, stand over to 25 November 2021.
(A.L.PANSARE,J.) (A.A. SAYED,J.) ::: Uploaded on - 22/10/2021 ::: Downloaded on - 23/10/2021 07:21:29 :::