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State of Punjab - Section

Section 54 in Punjab Gram Panchayat Act, 1952

54. Transfer of suits.- (1) Any other court before whom a suit triable by a 1* * Panchayat is filed shall transfer the suit to the 1* * Panchayat of competent jurisdiction.

(2)The District Judge or Collector may, for reasons to be recorded in writing, transfer any civil or revenue suit respectively from one 1* * Panchayat to another 1* * Panchayat of competent jurisdiction or to another court subordinate to him.