Section 12 in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)
12. Voluntary contributions.––
The 1[Director, Archaeology] may receive voluntary contributions towards the cost of maintaining a protected monumentand may give orders as to the management and application of any funds so receivedby him :Provided that no contribution received under this section shall be applied toany purpose other than the purpose for which it was contributed.
