Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(n) in Maharashtra Minor Mineral Extraction (Development and Regulation)Rules, 2013 (n)"Minor Minerals" means the minor minerals declared from time to time by the Central Government by notification in the Official Gazette under the Act;
