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Union of India - Section

Section 4 in The Institutes Of Technology (Amendment) Act, 2002

4. Amendment of section 4.-

In section 4 of the principal Act, after sub- section (1B), the following sub- section shall be inserted, namely:-" (IC) The University of Roorkee, Roorkee shall, on such incorporation, be called the Indian Institute of Technology, Roorkee.".