Section 2(6)(b) in The U.P. Dookan Aur Vanijya Adhisthan Adhiniyam, 1962

[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

(b)any clerical or other staff of a factory or industrial establishment, which is not covered by the provisions of the Factories Act, 1948; and

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