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[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(6)(a) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(a)The Medical Officer shall inspect his entire prison, every ward, every prisoner and state of health of all warders, matrons and medical staff once in every month.