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State of Odisha - Section

Section 20 in The Orissa State Electricity (Supply) Rules, 1962

20. Particulars of borrowing to be furnished to the Government.

- While applying for previous sanction of the Government, under Sub-section (1) of Section 65, the Board shall furnish all such particulars of the amount, purpose, nature and circumstance of the proposed borrowing as the Government may require.