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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 77 in The Indian Post Office Act, 1898

77. Saving .-[ Repealed by the Repealing and Amending Act, 1952 (48 of 1952), section 2 and Schedule I.]

THE FIRST SCHEDULE](See section 7)INLAND POSTAGE RATES
Letters  
For a weight not exceeding twenty grams Rs.5.00
For every twenty grams, or fraction thereof, exceeding twenty grams Rs.5.00
Letter-cards  
For a letter-card Rs.2.50
Postcards  
Post cards (not being post cards containing printed communication, competition post cards or meghdoot post cards)  
Single 50 paise
Reply Rs.1.00
Meghdootpost cards  
Post cards containing printed advertisement on the address side (not being post cards containing printing communication or competition post card)
For a Meghdoot post card 25 paise
Printed post cards  
Post cards containing printed communication (not being competition post cards or meghdoot post cards)
For a post card Rs.6.00
Explanation.-A post card shall be deemed to contain a printed communication, if any matter (except the name and address of, and other particulars relating to, the sender and the place and date of despatch) is recorded by printing or by cyclostyling or by any other mechanical process, not being typewriting, on any part of the post card except the right hand half of the address-side thereof.
Competition post cards  
For a post card Rs.10.00
Explanation.-A post card shall be deemed to be a competition post card if it is used in response to any competition organised on or through television, radio, newspaper, magazine or any other media.
Book pattern and sample packets  
For the first fifty grams or fraction thereof Rs,4.00
For every additional fifty grams, or fraction thereof, in excess of fifty grams Rs.3.00
Registered newspapers  
For a weight not exceeding fifty grams 25 paise
For a weight exceeding fifty grams but not exceeding one hundred grams 50 paise
For every additional one hundred grams, or fraction thereof, exceeding one hundred grams 20 paise
In the case of more than one copy of the same issue of a registered newspaper being carried in the same packet-
For a weight not exceeding one hundred grams 50 paise
For every additional one hundred grams, or fraction thereof, exceeding one hundred grams 20 paise:
Provided that such packet shall not be delivered at any addressee's residence but shall be given to a recognised agent at the Post Office.
Parcels  
For a weight not exceeding five hundred grams Rs.19.00
For every five hundred grams, or fraction thereof, exceeding five hundred grams Rs.16.00]
THE SECOND SCHEDULEENACTMENTS REPEALED.-[Repealed by the Repeating and Amending Act, 1914 (10 of 1914), section 3 and Schedule 11.]