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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Kishan And Others vs . Shiv Ram And Others on 28 October, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Kishan and others vs. Shiv Ram and others .

RSA No. 254 of 2022 28.10.2022 Present: Mr. M/s Kuldeep Singh Chandel, Kamal Jeet Sharma and Mamta, Advocates for the appellants.

Mr. Romesh Verma, Advocate, for respondents No. 2 and 3.

As per report of the Registry, respondents No. 2 and 3 stand served, whereas respondent No. 1 is stated to have died on 26th September, 2022.

Mr. Romesh Verma, learned Counsel has put in appearance on behalf of respondents N. 2 and 3.

On the request of learned Counsel for the appellants, list the appeal after four weeks, to enable the appellants to take appropriate steps post death of respondent No. 1.

Interim to continue.

(Ajay Mohan Goel) Judge October 28, 2022 (narender) ::: Downloaded on - 28/10/2022 20:33:36 :::CIS