Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(1)(d) in Tamil Nadu Electricity Supply Undertakings (Acquisition) Act, 1954

(d)whether any contract or hire-purchase agreement or other contract referred to in section 6(2)(a)(ii) or (iii) has been entered into bona fide or not;