Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 161 in Telangana Land Revenue Act, 1317 F. 161. Original order or copy thereof to be filed along with memorandum etc. - The original order or decision appealed against or an authentic copy thereof shall be filed along with every memorandum of appeal.
