Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act] State of Maharashtra - Subsection Section 12(7)(a) in The Maharashtra Universities Act, 1994 (a)where the committee appointed under sub-section (1) is unable to recommend any name within the time limit specified by the Chancellor;