Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 53 in The Howrah Improvement Act, 1956 53. Combination of improvement schemes. - Any number of areas in respect of which improvement schemes have been, or are proposed to be, framed, may, at any time be included in one combined scheme.
