(o)"railway company" means a railway company as defined in section 3 of the Indian Railways Act, 1890 (9 of 1890);(oo)[ "retrenchment" means the termination by the employer of the service of a workman for any reason whatsoever, otherwise than as a punishment inflicted by way of disciplinary action but does not include - [Inserted by Act 43 of 1953, Section 2 (w.e.f. 24.10.1953). ]
