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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Maharashtra - Subsection

Section 83(2)(d) in Maharashtra Public Universities Act, 2016

(d)to award such lesser punishment at it may specify in lieu of dismissal, removal, otherwise termination of service, compulsory retirement or reduction in rank, as the case may be;