Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] State of Mizoram - Subsection Section 100(2) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016 (2)Subject to Section 101, the Government may, by notification, omit or add to any of the enactments specified in the Third Schedule.
