Calcutta High Court
Shib Krishna Debutter Estate vs Janab Jalaluddin Ahmed Siddique & on 23 March, 2011
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
CS No. 224 of 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SHIB KRISHNA DEBUTTER ESTATE
-Versus-
JANAB JALALUDDIN AHMED SIDDIQUE &
ORS.
Appearance:
Mr. Rahul Karmakar, Adv.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : March 23, 2011.
The Court : The time to file the written statement in terms of the order dated February 22, 2011 is extended by a week from date.
Urgent certified photocopies of this order, if applied for, be given to the parties subject to compliance with all requisite formalities.
(Sanjib Banerjee, J.) A/s.