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State of Himachal Pradesh - Section

Section 10 in The Himachal Pradesh Panchayati Raj Act, 1994

10. Maintenance of Gram Panchayat records etc.

- The Secretary of the Gram Panchayat, under the overall supervision of the Pradhan and in his absence under the supervision of the Up-Pradhan, shall be responsible for the custody and maintenance of all prescribed records and registers and other property belonging to or vested in the Gram Sabha or the Gram Panchayat.