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Delhi High Court - Orders

2 M/S Bhandari Engineers & Builders Pvt ... vs M/S Maharia Raj Joint Venture & Ors on 6 November, 2020

Author: J.R. Midha

Bench: J.R. Midha

                          $~O-2 & O-3
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +    EX.P. 275/2012 & E.A. 193/2020

                          2    M/S BHANDARI ENGINEERS &
                               BUILDERS PVT LTD.                           ..... Decree Holder
                                             Through: NEMO
                                             versus
                               M/S MAHARIA RAJ
                               JOINT VENTURE & ORS.                        ..... Judgment Debtors
                                             Through: NEMO

                          +    EX.P. 276/2012

                          3    M/S BHANDARI ENGINEERS &
                               BUILDERS PVT LTD.                           ..... Decree Holder
                                             Through: NEMO
                                             versus
                               M/S YOU ONE MAHARIA (JV)
                               DELHI & ORS.                                ..... Judgment Debtors
                                             Through: NEMO
                               CORAM:
                               HON'BLE MR. JUSTICE J.R. MIDHA
                                   ORDER

% 06.11.2020

1. The hearing has been conducted through video conference.

2. Renotify on 27th January, 2021.

3. The order be uploaded on the website of this Court forthwith.

J.R. MIDHA, J.

NOVEMBER 06, 2020/ds Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:06.11.2020 22:16:09