Delhi High Court - Orders
2 M/S Bhandari Engineers & Builders Pvt ... vs M/S Maharia Raj Joint Venture & Ors on 6 November, 2020
Author: J.R. Midha
Bench: J.R. Midha
$~O-2 & O-3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.P. 275/2012 & E.A. 193/2020
2 M/S BHANDARI ENGINEERS &
BUILDERS PVT LTD. ..... Decree Holder
Through: NEMO
versus
M/S MAHARIA RAJ
JOINT VENTURE & ORS. ..... Judgment Debtors
Through: NEMO
+ EX.P. 276/2012
3 M/S BHANDARI ENGINEERS &
BUILDERS PVT LTD. ..... Decree Holder
Through: NEMO
versus
M/S YOU ONE MAHARIA (JV)
DELHI & ORS. ..... Judgment Debtors
Through: NEMO
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 06.11.2020
1. The hearing has been conducted through video conference.
2. Renotify on 27th January, 2021.
3. The order be uploaded on the website of this Court forthwith.
J.R. MIDHA, J.
NOVEMBER 06, 2020/ds Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:06.11.2020 22:16:09